Allahabad High Court
Gatti Arakh @ Ram Autar And Another vs State Of U.P. on 18 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32408 of 2010 Petitioner :- Gatti Arakh @ Ram Autar And Another Respondent :- State Of U.P. Petitioner Counsel :- Nand Lal Yadav,Kameshwar Singh,Prem Chandra Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
On the request of the learned AGA, list after two weeks.
Order Date :- 18.4.2011 SU.