Allahabad High Court
Farman vs State Of U.P. on 18 April, 2011
Bench: Vikram Nath
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16034 of 2010 Petitioner :- Farman Respondent :- State Of U.P. Petitioner Counsel :- Amit Daga,R.N. Rai,S.S. Pandey,V.S.Choudhary Respondent Counsel :- Govt. Advocate,Mahipal.Singh Hon'ble Vikram Nath,J.
Learned counsel for the complianant is not present.
List this matter on 27.04.2011.
Order Date :- 18.4.2011 P