Allahabad High Court
Naipal Singh vs State Of U.P. on 18 April, 2011
Bench: Vikram Nath
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15546 of 2010 Petitioner :- Naipal Singh Respondent :- State Of U.P. Petitioner Counsel :- Shrawan Kumar Dubey Respondent Counsel :- Govt. Advocate Hon'ble Vikram Nath,J.
List this matter in the week commencing 11th July, 2011.
Order Date :- 18.4.2011 P