Allahabad High Court
Vinod Kumar vs Smt. Kamlesh on 18 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 271 of 2010 Petitioner :- Vinod Kumar Respondent :- Smt. Kamlesh Petitioner Counsel :- Nizam Khan Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Case is listed under Chapter XII Rule 4. Steps have not been taken. Appeal is dismissed for non-prosecution.
Order Date :- 18.4.2011 NS