Allahabad High Court
Deepak Sen vs Smt. Sumitra Devi on 18 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 22066 of 2011 Petitioner :- Deepak Sen Respondent :- Smt. Sumitra Devi Petitioner Counsel :- Anand Kumar Srivastava Hon'ble Rajes Kumar,J.
Issue notice to the respondent returnable at an early date. The petitioner may take steps to serve the respondent by registered post.
List in the week commencing 16.5.2011.
Order Date :- 18.4.2011 OP