Allahabad High Court
Alok Mishra vs State Of U.P. on 18 April, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32057 of 2010 Petitioner :- Alok Mishra Respondent :- State Of U.P. Petitioner Counsel :- Shailesh Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
On the request of the learned AGA, list after two weeks.
Order Date :- 18.4.2011 SU.