Allahabad High Court
The National Highways Authority ... vs Sri Sultan Ahmad & Others on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 300 of 2002 Petitioner :- The National Highways Authority Of India Respondent :- Sri Sultan Ahmad & Others Petitioner Counsel :- Ashutosh Srivastava,K.R.Sirohi Respondent Counsel :- V.P. Rai,Jamvant Maurya Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for the appellant.
Order Date :- 16.4.2011 NS