Allahabad High Court
State Of U.P. & Others vs Mohammad Safiq on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 732 of 2008 Petitioner :- State Of U.P. & Others Respondent :- Mohammad Safiq Petitioner Counsel :- Sanjay Goswami,S.C. Respondent Counsel :- S.K. Srivastava,Ashok Khare,Vijay Prakash Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the request of Standing Counsel.
Order Date :- 16.4.2011 NS