Allahabad High Court
Mani Chand vs Group General Manager on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 1638 of 2008 Petitioner :- Mani Chand Respondent :- Group General Manager Petitioner Counsel :- M.A. Qadeer Respondent Counsel :- Sandeep Saxena Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for the appellant.
Order Date :- 16.4.2011 NS