Allahabad High Court
Ranjana Yadava vs State Of U.P. And Others on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 1785 of 2008 Petitioner :- Ranjana Yadava Respondent :- State Of U.P. And Others Petitioner Counsel :- B.N. Chaturvedi,Smt. C.K. Chaturvedi Respondent Counsel :- C.S.C.,Jokhan Prasad Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for both the parties.
Order Date :- 16.4.2011 NS