Allahabad High Court
Kamal Kumar Mittal vs District Magistrate, Pilibhit & ... on 16 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 1097 of 2007 Petitioner :- Kamal Kumar Mittal Respondent :- District Magistrate, Pilibhit & Others Petitioner Counsel :- Vishnu Sahai,B. Dayal Respondent Counsel :- C.S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the illness slip of counsel for the appellant.
Order Date :- 16.4.2011 NS