Allahabad High Court
Smt. Sukwari Devi vs The Manager Claim Bajaj Allianz ... on 16 April, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 21187 of 2011 Petitioner :- Smt. Sukwari Devi Respondent :- The Manager Claim Bajaj Allianz General Insurance & Others Petitioner Counsel :- Naveen Srivastava Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1, 2 & 3, returnable at an early date. The petitioner may take steps to serve the respondents within 10 days.
List in the week commencing 16.5.2011.
Order Date :- 16.4.2011 OP