Pyare Lal Sonkar vs Sri Pradeep Kumar Sinha & 4 Ors.

Citation : 2011 Latest Caselaw 1074 ALL
Judgement Date : 15 April, 2011

Allahabad High Court
Pyare Lal Sonkar vs Sri Pradeep Kumar Sinha & 4 Ors. on 15 April, 2011
Bench: Anil Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 1215 of 2004
 

 
Petitioner :- Pyare Lal Sonkar
 
Respondent :- Sri Pradeep Kumar Sinha & 4 Ors.
 
Petitioner Counsel :- M.P.Yadav
 

 
Hon'ble Anil Kumar,J.

Case has been called out in the revised list. 

None is present on behalf of the applicant.

Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.

The contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 15.4.2011 Ravi/