Allahabad High Court
Achhaibar Lal Srivastava vs Chandra Mohan Srivastava And 2 ... on 15 April, 2011
Bench: Anil Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- CONTEMPT No. - 2005 of 2004 Petitioner :- Achhaibar Lal Srivastava Respondent :- Chandra Mohan Srivastava And 2 Ors. Petitioner Counsel :- R.B.Pandey,R.K.Chaudhary Respondent Counsel :- C.S.C Hon'ble Anil Kumar,J.
Case has been called out in the revised list.
None is present on behalf of the applicant.
Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.
The contempt petition is accordingly dismissed for want of prosecution.
Order Date :- 15.4.2011 Ravi/