Allahabad High Court
Shahabuddin Khan Farooqi vs M.P. Verma on 15 April, 2011
Bench: Anil Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- CONTEMPT No. - 2013 of 2004 Petitioner :- Shahabuddin Khan Farooqi Respondent :- M.P. Verma Petitioner Counsel :- P.K.Srivastava Respondent Counsel :- Ghaus Beg Hon'ble Anil Kumar,J.
Case has been called out in the revised list.
None is present on behalf of the applicant.
Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.
The contempt petition is accordingly dismissed for want of prosecution.
Order Date :- 15.4.2011 Ravi/