Allahabad High Court
Rajendra Balmiki ... vs District Inspector Of Schools And ... on 15 April, 2011
Bench: Anil Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 18
Case :- CONTEMPT No. - 1808 of 2004
Petitioner :- Rajendra Balmiki {W.P.No.1845-2003-Sers}
Respondent :- District Inspector Of Schools And Ors.
Petitioner Counsel :- J.C.Srivastava
Hon'ble Anil Kumar,J.
Case has been called out in the revised list.
None is present on behalf of the applicant.
Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.
The contempt petition is accordingly dismissed for want of prosecution.
Order Date :- 15.4.2011 Ravi/