Allahabad High Court
Ram Adhar vs Sri Anurag Srivastava & 2 Ors. on 15 April, 2011
Bench: Anil Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- CONTEMPT No. - 1214 of 2004 Petitioner :- Ram Adhar Respondent :- Sri Anurag Srivastava & 2 Ors. Petitioner Counsel :- N.C.Upadhyay Respondent Counsel :- Sulabh Srivastava Hon'ble Anil Kumar,J.
Case has been called out in the revised list.
None is present on behalf of the applicant.
Sri Salabh Srivastava, counsel for respondent is present.
Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.
The contempt petition is accordingly dismissed for want of prosecution.
Order Date :- 15.4.2011 Ravi/