Allahabad High Court
Km.Pushpa Devi vs Sardar Gurdeep Singh & Another. on 15 April, 2011
Bench: Anil Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- CONTEMPT No. - 790 of 2004 Petitioner :- Km.Pushpa Devi Respondent :- Sardar Gurdeep Singh & Another. Petitioner Counsel :- S.S.L.Srivastava Hon'ble Anil Kumar,J.
Case has been called out in the revised list.
None is present on behalf of the applicant.
Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.
The contempt petition is accordingly dismissed for want of prosecution.
Order Date :- 15.4.2011 Ravi/