Rakesh Kumar Tewari vs Sanjai Mohan And Another

Citation : 2011 Latest Caselaw 1037 ALL
Judgement Date : 15 April, 2011

Allahabad High Court
Rakesh Kumar Tewari vs Sanjai Mohan And Another on 15 April, 2011
Bench: Anil Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CONTEMPT No. - 1202 of 2004
 

 
Petitioner :- Rakesh Kumar Tewari
 
Respondent :- Sanjai Mohan And Another
 
Petitioner Counsel :- R.C.Tewari
 

 
Hon'ble Anil Kumar,J.

Case has been called out in the revised list. 

None is present on behalf of the applicant.

Under these circumstances, the Court has no option but to dismiss the contempt petition for want of prosecution.

The contempt petition is accordingly dismissed for want of prosecution.

Order Date :- 15.4.2011 Ravi/