Allahabad High Court
Om Narayan Verma & Others vs State Of U.P. And Others on 13 April, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 21362 of 2011 Petitioner :- Om Narayan Verma & Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Sharvan Kr. Mishra Respondent Counsel :- C.S.C.,Amit Sthalekar Hon'ble V.K. Shukla,J.
List this matter after six weeks along with writ petition No.67233 of 2009, showing the names of respective counsel in both the cases along with cause title.
In the meantime, Sri Amit Asthelkar, Advocate shall file counter affidavit.
Order Date :- 13.4.2011 SRY