Allahabad High Court
Wing Commander Sandeep Puri vs Smt. Vibha on 11 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 111 of 2011 Petitioner :- Wing Commander Sandeep Puri Respondent :- Smt. Vibha Petitioner Counsel :- R.K. Vaish Respondent Counsel :- Vishwa Pratap Singh,Namrata Tiwary Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Notice need not be sent as an Advocate has put in appearance on behalf of the respondent.
It is a matrimonial dispute. It is a fit case that the matter should be referred to the Mediation Centre, Allahabad. Counsel for the parties agree for the same. They may appear before the Mediation Centre on 27.4.2011. Thereafter a date may be fixed for appearance of the parties.
Order Date :- 11.4.2011 NS