Allahabad High Court
U.P.S.R.T.C. Thru' Its Regional ... vs Smt. Priti Kaushik & Others on 11 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 281 of 2003 Petitioner :- U.P.S.R.T.C. Thru' Its Regional Manager, Moradabad Respondent :- Smt. Priti Kaushik & Others Petitioner Counsel :- Sanjay Kumar Singh Respondent Counsel :- Siddharth Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Appellant has filed an application to grant some time to file paper book.
Application is allowed. Appellant is granted six weeks time to file the paper book.
List thereafter.
Order Date :- 11.4.2011 NS