Allahabad High Court
U.P. Jal Nigam Thourgh Chairman & ... vs M/S Shankar Construction Co. & ... on 11 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 604 of 1993 Petitioner :- U.P. Jal Nigam Thourgh Chairman & Others Respondent :- M/S Shankar Construction Co. & Others Petitioner Counsel :- Sabha Jeet Yadav,R.C. Gupta Respondent Counsel :- Viresh Misra,Pramod Jain,S.P.Giri Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
List this case in the next cause list on the illness slip of counsel for the appellants.
Order Date :- 11.4.2011 NS