Allahabad High Court
Smt. Nirmala Devi & Others vs Bhikam Chand & Others on 11 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 49 of 1995 Petitioner :- Smt. Nirmala Devi & Others Respondent :- Bhikam Chand & Others Petitioner Counsel :- M.K. Gupta Respondent Counsel :- K.S. Amist,Pradeep Kumar,Swapnil Kumar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the request of Sri K.S. Amist, counsel for the respondents.
List in the next cause list.
Order Date :- 11.4.2011 NS