NVS & Associates is one of the leading legal service providers in India, offering a full range of legal services with outstanding dedication and commitment in providing innovative end-to-end solutions to corporate clients.
Headquartered in Chennai with counsels in Bangalore, Hyderabad and Cochin and Associates in Mumbai and Delhi and Adelaide (Australia), NVS & Associates consists of lawyers who practice in 19 distinct areas of law, with valuable and diverse experience in dealing with businesses.
Eligibility Criteria:
- 5 years course: Students who are currently pursuing 2nd/3rd/4th/5th year.
- 3 years course: Students who are currently pursuing 1st/2nd/3rdyear.
- Knowledge in various Laws
- Keen and fast learner
- Self-motivated and ability to lead a team
- Quick on his / her feet
Profile :
- Accompany the Senior Advocates to court
- Accompany the Senior Advocates during client meetings
- Filing of documents within the office
- Should be able to analyse and compare Indian Laws with Laws of other countries, especially Australia and USA.
- Study various contracts and agreements and contribute to the legal section
- Legal research various aspects and fact finding
- Prepare case summaries and discussions
- Work with Senior Counsels on all matters
- Render advice and exchange information
Internship Timing: 9:00 am to 06:00 pm
Certificate: We shall grant a Certificate for the period of Internship. Stipend shall be given for candidates during Internship.
Location: Chennai
Application Procedure: Email us at info@nvsassociates.com with proposed internship dates, request letter and profile synopsis along with your updated CV.
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