About the Organization:
LVI Attorneys LLP is a Law Firm that provides qualified and experienced direction on most challenging situations, transactions, assignments, etc., involving heterogeneous Indian Laws, regulations and judicial & quasi-judicial policies, along with providing an absolute and utter solution to the clients/organizations approaching the Firm for their respective legal requirements.
Location: 102, 1st Floor, Hari Alokik Heights, Subhash Marg, C-Scheme, Jaipur, Rajasthan, India.
Areas of Practise:
- Banking and Finance
- Arbitration and Litigation
- Labour Laws and Land Laws
- Corporate Laws
- Civil & Criminal Litigation etc.
About the internship
- Drafting of various applications/petitions
- Direct dealing with clients and case briefing from the clients,
- Attending and observing court hearings and arbitration hearings.
- Writing articles relating to the latest legal issues.
Number of Vacancies
2 (two)
Who can apply?
Interested law students in the 4th or 5th year of five-year Integrated Programme or of 2nd or 3rd year of the three-year law course.
Stipend
Performance-based.
Duration of internship
One month (Can be extended on the basis of the performance)
Application Procedure
Interested candidates may send their updated CV along with a cover letter at support[at]lvi.co.in with the subject line “Application for Internship”.
Certificate
An Internship Certificate will be provided to the interns only upon successful completion of the Internship.
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