Eligibility/Qualifications

Law student; well versed in English; is able to comprehend and understand instructions quickly; willing to learn; basic knowledge of MS Word & Excel.

Main responsibilities

E-filing on e-court services, drafting (civil & criminal), managing case files, tracking private as well as panel matters, and taking notes in client counsellings/meetings.

No. of Interns required

02

Location

Karkardooma Court (East Delhi)

Timings

09:30 AM to 05:00 PM

Who can apply?

At least a third year law student (of the 5 year course).

Salary/stipend

Performance based.

Duration of Internship

Three-four months

Application Procedure

Send your CV with Subject line as ‘Internship at MUJ Law Chambers, 2025’

Contact

Email: nimbekarmeghna@gmail.com

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