About the Organisation

Lawssistance is the law office founded by Advocate Mira Banga, an independent legal practitioner holding an experience of over 9 years in the field of corporate law.

About the Internship

Are you a law student eager to gain hands-on experience in corporate law? Lawssistance is looking for motivated interns to join our Corporate Practice team for the month of *May & June 2026* ! This is a fantastic chance to hone your skills in a professional law firm setting and build a strong foundation in the corporate sector.

Internship Details

  • Type: Offline Internship
  • Responsibilities: Legal Research, Content Writing, and assisting in drafting Agreements and Memos
  • Stipend: Paid
  • Certificate: Provided upon completion

Eligibility

  • Basic understanding of the Companies Act, 2013 and interest in Corporate Law
  • Proficiency in MS Word, along with strong communication and discipline

How to Apply?

Send your resume and cover letter to aishi@lawssistance.com.

Click here for the LinkedIn Notification.

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