About the Organisation

Judicious Consultants is a boutique law firm specializing in Indirect Taxation, Customs, and GST matters. The firm was founded by Dr. B.L. Garg, an Ex-Departmental Officer and Ex-Joint Commissioner of Customs, who brings decades of expertise in taxation and policy formulation.

About the Internship

We are inviting applications for a one-month on-site internship at Judicious Consultants. During the internship, selected candidates will be given the opportunity to work on live cases, observe CESTAT proceedings, and gain hands-on experience in drafting appeals, replies, and submissions, along with conducting research on case laws, notifications, and circulars.

Eligibility

B.A. L.L.B and L.L.B Students (Even freshers are welcome)

Work Profile

  • Live Case Exposure – Work on real cases under the supervision of experienced professionals.
  • Courtroom Learning – Opportunity to observe CESTAT proceedings directly.
  • Drafting Skills – Hands-on experience in drafting appeals, replies, and submissions.
  • Research Training – Engage in research on case laws, notifications, and circulars.

Duration

1 Month (June, 2026)

Mode

On-site Internship (Only apply if you could join the office physically)

Stipend

Unpaid (Performance-based conversion to a paid internship possible)

No of Vacancies

One

Location

New Delhi, India

Important dates

  • Date of Joining: First week of June
  • Last Date to Apply: 5th June, 2026

How to Apply?

Send your CV with the subject line “Application for Internship: June 2026” to hr.judiciousconsultants@gmail.com.

Perks

  • Internship Certificate
  • Courtroom Exposure & Real-Time Case Proceedings
  • Hands-on Experience in Drafting Appeals, Replies, and Legal Submissions
  • Opportunity to Work on Live Customs and GST Matters

Contact

Mobile: +91 9710209414
Email: hr.judiciousconsultants@gmail.com

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