About AG Chambers

AG Chambers is a full-service firm with expertise in dispute resolution, arbitration, commercial litigation, IPR, energy & infrastructure, banking & finance, corporate law & advisory, white-collar crimes, family law, real estate and other areas of commercial law.

We are dedicated to delivering clear, practical and client-focused legal solutions to meet the varied needs of businesses, individuals and organizations.

About the Opportunity

AG Chambers is inviting Internship applications for the months of February, March & April 2026.

Mode

Offline.

Roles and Responsibilities

Selected candidates will gain practical exposure to drafting, filing and conducting research for arbitration and commercial litigation matters.

Eligibility Criteria

  • 4th or 5th Year: 5 Year Course
  • 2nd or 3rd Year: 3 Year Course

How to Apply?

Applications must be sent exclusively to office@agchambers.in. The application should include a CV along with a cover letter.

Location

Delhi.

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