About the Chamber

Advocate S.A. Khan’s chamber has 19+ years of expertise in the domains of Civil and Criminal Cases, Cyber Laws, Family Disputes, Consumer Forums, Negotiable Instruments (N.I.) Act, Directorate of Enforcement (E.D.), and other diverse subjects. As an Advocate, he is involved in a number of high-profile cases including market scams, gangsters, and smugglers.

About the Internship

The Chamber is inviting Applications for Physical Internship of the month of October, 2023.

Mode of Internship

Physical

Duration of Internship

One month

Roles and Responsibilities

The intern will be tasked to assist with District and Sessions Court matters in Lucknow.

Eligibility Criteria

Any Law Student with an interest in litigation matters can apply for the internship.

Stipend

This is an unpaid internship.

Location

Lucknow, Uttar Pradesh

Click here to apply.

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