About the Advocate
A qualified professional and expert lawyer for Civil amd Criminal Disputes, Property Disputes, Matrimonial Cases and other legal works, providing result-oriented affordable services.
About the Opportunity
Inviting law students for a hands-on learning internship who are keen to gain practical exposure in Civil, Criminal and Revenue Court practice at Jalandhar, Punjab.
This internship is ideal for students who genuinely wish to learn practical litigation drafting and court procedure, beyond theoretical study.
Nature of Internship
- Unpaid (Learning-oriented)
- Practical training in real court matters
- Office + Court exposure
Areas of Work & Learning
- Drafting of Civil Suits (Injunction, Specific Performance, Recovery, etc.)
- Drafting of Revenue Appeals, Revisions & Objections
- Preparation of Written Statements, Replications, Applications
- Court procedure & filing process
- Case law research
- Interaction with court staff and procedural compliance
- Understanding of limitation, court fees, valuation, etc.
How to Apply?
Interested candidates may send their CV at: jaspreetsadv@gmail.com.
Contact
Contact: +91-8872779004
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