About the Opportunity
Are you a passionate law student looking to step out of the textbook and into the practical world of litigation?
Our firm, Advocate Ismail & Associates, is looking for a dedicated and proactive Legal Intern to join our team. If you are eager to learn the mechanics of court procedures, legal research, and case management from the ground up, we want to hear from you!
Key Responsibilities
- Assisting with legal research on ongoing civil, criminal, and corporate matters.
- Learning the basics of drafting legal notices, petitions, and corporate documentation.
- Accompanying the team for filings, managing case diaries, and observing proceedings.
- Traveling independently for court-related work across various districts, including Mumbai, Thane, Palghar, and Kalyan.
Who We Are Looking For
A 1st to 3rd-year law student (3-year or 5-year LLB program) looking for foundational exposure.
What You Will Gain
- Direct Mentorship: Work directly with practicing advocates on live matters.
- Extensive Court Exposure: Gain invaluable, practical experience navigating different court corridors and filing procedures early in your career.
Location
Mira Road, Mumbai
Commitment
Regular (Flexible around your daily college schedule).
How to Apply?
If you are ready to kickstart your legal journey, please email your updated Resume along with a brief introduction to advocateismailkhn@gmail.com with the subject line: “Application for Legal Internship”.
What You Will Gain
- Direct Mentorship: Work directly with practicing advocates on live matters.
- Extensive Court Exposure: Gain invaluable, practical experience navigating different court corridors and filing procedures early in your career.
Certificate of Internship
Upon successful completion of your tenure.
Click here for LinkedIn Notification.
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