About the Internship
A Chamber, based in Defence Colony, New Delhi, is inviting applications for its legal internship program. This internship offers law students a chance to gain practical experience and develop skills in litigation and legal compliance tracking.
Internship Details
- Location: C-239, Defence Colony, New Delhi
- Duration: April-may 2026
- 3 internship slots available.
- Mode: Full-time, in-office
Eligibility Criteria
Candidates must meet the following criteria:
- For 5-year integrated law programs: 4th or 5th-year students.
- For 3-year LLB programs: 3rd-year students.
- Preference will be given to students with a genuine interest in litigation and white collar crime
Key Responsibilities
- Conducting legal research and preparing daily case notes.
- Tracking compliance issues and monitoring upcoming legal developments.
- Assisting the associate in ongoing litigation matters.
Stipend
Unpaid.
How to Apply?
Interested candidates can send their resumes to Email: careersadalegal@gmail.com
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