About Ab Initio
Ab Initio is a consulting firm specializing in providing practical solutions to corporates and start-ups in the practice area of Corporate Compliance, Transaction Advisory, Regulatory Practice, and Business Advocacy. We work closely with our clients on the entire corporate process cycle for strategic advisory/opinions, licenses, due diligence, transaction structuring, business growth, M&A, secretarial work, and litigation.
Ab Initio works to cover all aspects that are regulatory, procedural, and routine including licenses and approvals that are mandatory as per the law and the need to comply with certain statutory compliances.
Role of the Intern
Legal Research and Drafting
Eligibility
- Candidates with prior internship experience in the field of Company Law, Banking and Finance Laws, and laws relating to Mergers & Acquisitions will be preferred.
- Prior experience in Contract Drafting and Management.
Number of Positions
1
Mode
Virtual/Online
Who can Apply?
Candidates in their 3rd, 4th, or final year of law school can apply.
Stipend
No stipend
Duration
4 – 6 weeks
Application Procedure
Interested candidates can send out their resumes at mail@abinitiolegal.in
Contact Information
In case of any query or assistance, reach out at +91 7827174456.
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