About the Internship

This internship offers a unique opportunity to gain hands-on experience in PIL drafting, legal research, legal drafting, practical exposure to real courtroom within a dynamic legal and professional environment.

Key Areas of Work:

  • Constitutional Law (Public Interest Litigation).
  • Commercial Law- RERA and IBC.
  • Intellectual Property Rights.
  • Civil Law.

Eligibility

Open to Undergraduates enrolled in 3 or 5-year LLB courses.

Duration

December 1, 2025 – December 30, 2025.

Mode

Offline-6 days/week.

Location

Delhi.

How to Apply?

Interested Candidates may apply by emailing their CV and their Cover Letter to the mail given below.

Contact

Email: aku.adv@gmail.com.

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