About the Internship
This internship offers a unique opportunity to gain hands-on experience in PIL drafting, legal research, legal drafting, practical exposure to real courtroom within a dynamic legal and professional environment.
Key Areas of Work:
- Constitutional Law (Public Interest Litigation).
- Commercial Law- RERA and IBC.
- Intellectual Property Rights.
- Civil Law.
Eligibility
Open to Undergraduates enrolled in 3 or 5-year LLB courses.
Duration
December 1, 2025 – December 30, 2025.
Mode
Offline-6 days/week.
Location
Delhi.
How to Apply?
Interested Candidates may apply by emailing their CV and their Cover Letter to the mail given below.
Contact
Email: aku.adv@gmail.com.
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