About the Advocate
Involved into litigation and corporate since the very inception of my practice and have indulged myself into diversified curricular activities in the field of law.
Areas of Practice
This is an excellent opportunity to work on matters relating to:
- Family Law
- Civil & Criminal Litigation
- Consumer Disputes
- Domestic Violence Matters
- Contract Drafting & Legal Notices
- Corporate & Commercial Advisory
Eligibility
Applications are invited from:
- Law Students (3rd Year onwards in 5-Year Course / Final Year in 3-Year LL.B.)
- Junior Associates passionate about litigation and legal research
Candidates should possess:
- Strong research and drafting skills
- Good command over English and Hindi
- Knowledge of MS Office and legal databases
- Willingness to learn litigation practice
Location
Sapna Sangeeta Road, Indore (M.P.)
Responsibilities
- Conducting legal research
- Drafting pleadings, applications, notices, and agreements
- Court visits and case management
- Attending client conferences
- Case law analysis
- Assisting in litigation strategy
How to Apply?
Interested candidates may send their updated CV along with a brief cover letter to: advocateswatijaswani@gmail.com.
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