About Adv. Harsh Gupta

I am a Bar Council–enrolled Advocate with a focused interest in civil, criminal, and corporate litigation. With practical exposure to trial proceedings, client advisory, and legal drafting, I aim to bring clarity, precision, and strategic insight into every matter I handle.

My goal is to build a strong career with a top-tier law firm where I can contribute meaningfully to litigation and advisory mandates. I am passionate about combining legal knowledge with a solution-oriented mindset, and I stay updated with developments across multiple branches of law to serve clients with integrity and innovation.

About the Internship

We are inviting applications for the position of Legal Intern at our litigation office. Our chamber is actively engaged in practice before the Hon’ble Delhi High Court and all District Courts in Delhi, offering interns meaningful exposure to real-time litigation and court functioning.

What You Will Learn & Do?

  • Drafting of legal documents, applications, and replies.
  • Court appearances, filing, and procedural work.
  • Legal research and case preparation.
  • Practical exposure to day-to-day litigation practice.

Location

Bengali Market, New Delhi.

How to Apply?

Interested candidates may send their CV via DM to the profile (can be traced via link give below) or email to the mail given below.

Contact

Email: advharshguptadhc@gmail.com.

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