About the Organization
The Office of Adv Dharmin Sampat is a boutique law firm that specializes in rendering the best legal solutions across different sectors. The firm has been rendering services to real estate and cooperative housing societies. They provide customized and comprehensive solutions while eliminating the grass-root difficulties faced by our esteemed clients and help them facilitate the legal process. The firm specializes in civil and property law, including real estate, cooperative society cases, stamp duty, consumer law, information technology, criminal law, including housing criminal cases, family criminal matters, animal cruelty cases.
Adv Dharmin Sampat is renowned for matters of Transfer of Flats (by way of sale/purchase, mortgage, lease, exchange and gift, will probate, Society Formations Transfer of Development Rights including Gamut of Laws, Regulations, Policies with regards to Real Estate (Regulation and Development) Act, Land Acquisition Laws, Municipal Laws, laws relating to Land Revenue, Agricultural Land Development Control Regulations etc. He is acting as a legal consultant for matters related to Cooperative Societies as well as for Stamp Duty and Re-development. He also specializes in animal advocacy. His love for animals is greater than his love for humans and hence he takes a lot of cases for Cruelty against Animals pro bono.
About the Opportunity
- For Interns: Selected intern’s day-to-day responsibilities include working on researching, drafting various agreements. The interns would also be exposed to technical and practical aspects of Courts. Fieldwork to various municipal offices.
- For Advocates: Drafting a petition from scratch and filing it in a Court of Law.
Eligibility
- Student of Law (in case of interns)
- Sanad (in case of advocates)
Number of Employees/Interns Required
- Interns: 3 interns
- Employees: 2 advocates
Location
A-901, Sheetalnath Tower CHS Ltd., CTS No. 195 K & C, Sudha Park, Off Eastern Express Highway, Garodia Nagar, Ghatkopar (East), Mumbai, Maharashtra – 400 077.
Who can apply
Applicants who are willing to work physically in the office.
Salary/Stipend (If Any)
- For interns: Rs. 3,500/-
- For advocates: The same will be discussed during the interview.
Duration of Internship
Minimum commitment is for a three-month period including a one week trial period.
Application Procedure
Interested candidates can mail a precisely well-written resume to adv.dharmin.sampat@outlook.com
Contact Information
9820175746 (Applicants should call between 10 AM to 6 PM)
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