About RGNUL Law Review (RLR)
The Rajiv Gandhi National University of Law, Punjab promotes research and adopts a visionary approach to legal scholarship. RGNUL Law Review, Biannual Refereed Journal (ISSN 2231-4938), has been publishing articles and research papers on diverse legal issues since 2011.
RLR is one of the most prominent academic journals in the country. The journal regularly publishes original articles that present perspectives on legal philosophy, legal history, and contemporary legal developments. It brings to the fore interdisciplinary academic research about law and legal institutions.
Guidelines for Submission
- Scheme and Style of publication will be the same as ‘Bluebook Citation 21st Edition’.
- Academicians and Research Scholars are invited to make contributions to this Journal.
- Submissions made by Graduate and Post-Graduate Students are allowed, subject to co- authorship with a faculty member.
- Contributor shall submit an undertaking that the submission is original research work
- Co-authorship of up to two authors is allowed.
- Contributor shall submit a plagiarism report undertaking that their contribution does not exceed 10% of plagiarism.
- All manuscripts submitted should be free from jargon and be written as clearly and concisely as possible.
- Papers and articles not adhering to the scheme and style prescribed for the Journal shall not be considered.
Deadline
The contributors can submit the papers by 15th December 2026.
How to Submit?
Submissions must be mailed to the mail given below.
Contact
Email: rlr@rgnul.ac.in.
All communication/correspondence with regard to submission to RLR should be sent to the email ID given above.
Click here for the Official Notification.
Picture Source :