About Dhanya Mallar
Dhanya Mallar is a lawyer with a passion for arbitration and a diverse background in shipping and electricity laws.
She is also admitted as a non-practising Solicitor in England & Wales. She completed her LLM in Arbitration at Bucerius Law School, Hamburg, where she honed her skills in dispute resolution and deepened her understanding of the legal landscape.
About the Opportunity
Dhanya Mallar Advocates is invite applications from fifth-year law students for a paid internship with their practice.
Mode
Hybrid (remote + in-office, Bangalore)
Eligibility Criteria
Final-year (5th year) law students.
How to Apply?
Send your application to advocate@dhanyamallar.in with the subject line: Assessment Internship 2026.
Application Requirements:
- Cover letter in the body of the email (not as an attachment)
- Updated CV (well-formatted)
- Availability dates for the internship
- Areas of law you are interested in
- Mandatory: Mention the word ATD under your name in the cover letter
Location
Bangalore.
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