Join our Masterclass on the most important aspect of a civil case. The first stage of the Civil litigation process- drafting a plaint!
In this masterclass , the participants will learn:
- Drafting of a civil plaint
- The basic grounds of a civil plaint
- What not to do while drafting a plaint
- Live demonstration with the help of a plaint by the Expert Speaker.
Key Takeaways of the Masterclass
- Develop the skill required to draft a Plaint and put it into Practice.
- Useful tips and techniques for excelling at legal drafting by our Expert Speaker.
- Live Question and Answer session at the end of the Masterclass.
Our Speaker
Advocate Shivendu Gaur is a founding partner at Paraa Legal, specializing in Intellectual Property Laws, International Laws, Civil Laws, Criminal laws and white-collar crimes. He is a law graduate from Faculty of Law, University of Delhi and is enrolled with the Bar Council of Delhi, has over 10 (ten) years of experience in the legal field. He is also a Guest faculty at Faculty of Law, University of Delhi.
Shivendu has an extensive experience in litigation and arbitration and he is empanelled as a panel advocate for Municipal Corporation of Delhi. Additionally, he holds the esteemed position of panel advocate for DFCCIL in the Delhi High Court. He has also been recently empanelled with the Employee State Insurance Corporation. His clients include a variety of organizations from the private sector, government and non-government institutions.
Date
July 14
Time
3PM IST
Duration
2 hours
Location
Online(Zoom)
Registration and Payment details
Registration Link is here.
Last date of Registeration-10 July 2024
Picture Source :