About the Organiser

Aditya College of Law, Bangalore is a premier law institution dedicated to imparting quality legal education and shaping the next generation of legal professionals. Recognized by the Government of Karnataka, approved by the Bar Council of India, and affiliated to Karnataka State Law University, Hubli, the college stands committed to academic excellence.

Established with a vision to uphold justice, human rights, and the rule of law, the institution offers a comprehensive and forward-looking curriculum designed to equip students with strong legal knowledge, practical skills, and a sound ethical foundation necessary for success in the legal profession

About the Seminar Series

Aditya College of Law, Bangalore is organizing a National Weekly Seminar Series on Law titled “Foundations & Frontiers: Navigating the Core and Cutting-Edge of Constitutional Law”, scheduled from 2nd May to 23rd May 2026.

This four-week seminar series is designed with a dual objective:

  • to provide a deeper and more critical understanding of foundational legal subjects; and
  • to introduce participants to emerging and interdisciplinary areas of legal practice and scholarship beyond the prescribed curriculum.

The series aims to foster sustained academic engagement, encourage intellectual curiosity, and create a vibrant platform for interaction among students, academicians, and distinguished legal experts.

Objectives of the Series

  • Sustained Engagement: Promoting continuous learning through weekly expert sessions
  • Comprehensive Coverage: In-depth exploration of core as well as emerging areas of law
  • Curriculum Integration: Aligning sessions with academic coursework for enhanced understanding
  • Building a Learning Community: Encouraging dialogue and interaction beyond traditional classroom

Event Details

  • Duration: 2nd to 23rd May, 2026
  • Day: Saturdays
  • Time: 10:00 AM – 1:00 PM
  • Mode: Online

Session Line-up (May 2026)

Week 1 | 2nd May 2026

Topic: Constitutional Metamorphosis: A Study of Judicial Review and Legal Evolution
Speaker: Dr. Vartika Arora, Principal, Kanoria School of Law for Women, Jaipur, Rajasthan

Week 2 | 9th May 2026

Topic: Constitutional Morality as the Court’s Compass: Rethinking Judicial Oversight
Speaker: Dr. Sanjula Thanvi, Dean & Head, Department of Law, University of Rajasthan

Week 3 | 16th May 2026

Topic: The Transformative Role of the Judiciary in Shaping the Future: Upholding Justice, Constitutional Morality and Public Faith in Courts.
Speaker: Dr. Navjot Suri Singhal, Associate Professor, Delhi Metropolitan Education, GGSIP University

Week 4 | 23rd May 2026

Topic: Constitutional Rights and Fundamental Freedoms in the Era of Artificial Intelligence: Balancing Innovation with Protection of Human Dignity, Equality, and Privacy
Speaker: Dr. Gazala Sharif, Associate Professor, IILM University, Greater Noida

Institutional Leadership

  • Chief Patron: Dr. B.A. Vishwanath, Chairperson, Aditya Group of Institutions
  • Patron: Dr. Priya Vishwanath, Vice Chairperson, Aditya Group of Institutions
  • Principal: Dr. Anjali Bhatia, Principal, Aditya College of Law

Organising Committee

  • Dr. Anjali Bhatia – Principal
  • Nishimoni Saikia – Assistant Professor
  • Udisha Tyagi – Assistant Professor
  • Anjali Nair – Assistant Professor

Eligibility

The seminar series is open to all, including law students, academicians, legal professionals, and individuals from any academic or professional background who have an interest in law and constitutional studies.

Participants from diverse fields are encouraged to join, as the series aims to make legal knowledge accessible and relevant to a wider audience.

How to Register?

Interested candidates can register online via the link given at the end of the post.

Registration Fee

Free of Cost.

Contact

Call: +91 9187209329, +91 8197554909
Email: principal@adityacollegeoflaw.com

Click here to Register.

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