West Bengal Medical and Dental Colleges (Regulation of Admission) Repealing Act,1977 (PDF) West Bengal Medical And Dental Colleges (Regulation Of Admission) (Repealing) Act, 1977 1. Short title. 2. Repeal of West Ben. Act 36 of 1973. The West Bengal Medical And Dental Colleges (Regulation Of Admission) (Repealing) Act, 1977
West Bengal Act 27 of 1977
WB110
[15th October, 1977.]
Assent of the Governor first published in the Calcutta Gazette, Extraordinary, dated the 15th October 1977.
An Act to repeal the West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973.
Whereas it is expedient to repeal the West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973;
It is hereby enacted as follows :-
- Short title. - This Act may be called the West Bengal Medical and Dental Colleges (Regulation of Admission) (Repealing) Act, 1977.
- Repeal of West Ben. Act 36 of 1973. - The West Bengal Medical and Dental Colleges (Regulation of Admission) Act, 1973, is hereby repealed.
