Punjab Registrars and Sub-Registrars (Maintenance of Fees Accounts Registers) Rules, 1966


The Punjab Registrars and Sub-Registrars (Maintenance of Fees Accounts Registers) Rules, 1966

Published vide Notification G.S.R. No. 74/CA 16/1908/Section 69/64, dated the 5th April, 1966

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  1. Short title, extent and Commencement.- (1) These rules may be called the Punjab Registrars and Sub-Registrars (Maintenance of Fees Accounts Registers Rules, 1966.

(2) They shall apply to the whole of the State of Punjab.

(3) They shall come into force at once.

  1. Maintenance of Fee Accounts Registers.- (1) Every Registrar and Sub- Registrar shall maintain the following registers in the forms appended to these rules and specified against each of the registers :-
(i) Registration-Fee-Account Register Form-A
(ii) Search-Fee-Account Register Form-B
(iii) Copying-Fee-Account Register Form-C
(iv) Inspection-Fee-Account Register Form-D
(v) Custody-Fee-Account Register Form-E
(vi) Urgent-Fee-Account Register Form-F
(vii) Visit-Fee-Account Register Form-G
(Viii) Deficient-Fee-Account Register Form-H

(2) The Registers mentioned above shall be preserved for a period of six years after their completion or until the accounts maintained therein are inspected and audited by the Inspector-General of Registration, Registrar or Stamp-Auditor, whichever is later.

(3) The registers shall be closed regularly and checked completely. The Registrar or Sub-Registrar, as the case may be, shall verify the totalling of the registers and initial it as correct.

Form 'A'

Registration Fee Account Register

Serial No. Date Name of the payer No. and date of receipt No. of the deed with book/volume number Kind of deed, with amount of consideration and number of words
1 2 3 4 5 6

 

Amount realised on account of Date and initials of the Registrar or Sub-Registrar No. and date of Challan, vide which credited into treasury Amount credited Date and initials of the Registrar or Sub -Registrar Stamp Duty charged Remarks
Registration Fee (a) Pasting Fee (b) Total (c)
7 8 9 10 11 12 13

Form 'B'

Search Fee Account Register

Serial No. Date Name of the prayer No. and date of receipt Date given in the application for copy Date on which the deed is entered in the book
1 2 3 4 5 6

 

Amount realised Date and initials of the Registrar of Sub-Registrar No. and date of the Challan, vide which credited into treasury Amount credited Date and initials of the Registrar of Sub-Registrar Remarks
7 8 9 10 11 12

Form 'C'

Copying Fee Account Register

Serial No. Date Name of the prayer No. and date of receipt No. of words Amount realised
1 2 3 4 5 6

 

Date and initials of the Registrar or Sub-Registrar No. and date of Challan, vide which credited into treasury Amount credited Date of initials of the Registrar of Sub-Registrar Remarks
7 8 9 10 11

Form 'D'

Inspection Fee Account Register

Serial No. Date Name of payer No. and date of receipt No. of entries of deeds relating to one and the same property together with the number of years over which the inspection extends Amount realized
1 2 3 4 5 6

 

Date and initial of the Registrar of Sub-Registrar No. and date of Challan, vide which credited into treasury Amount created Date and initials of the Registrar or Sub-Registrar Remarks
7 8 9 10 11

Form 'E'

Custody Fee Account Register

Serial No. Date Name of payer No. and date of receipt Number of the document with book/volume number Date of entry of deed in the book Date of return of the deed
1 2 3 4 5 6 7

 

Amount realised Date and initials of the Registrar or Sub-Registrar No. and date of Challan, vide which credited into treasury Amount credited Date and initials of the Registrar or Sub-Registrar Remarks
8 9 10 11 12 13

Form 'F'

Urgent Fee Account Register

Serial No. Date Name of payer Date and No. of receipt Date of receipt of application Date of preparation of copy Amount received
1 2 3 4 5 6 7

 

Date and initials of the Registrar or Sub-Registrar No. and date of Challan, vide which credited into treasury Amount credited Date and initials of the Registrar or Sub-Registrar Remarks
7 8 9 10 11

Form 'G'

Visit Fee Account Register

Serial No. Date Name of the payer No. and date of receipt Whether ill or in jail or otherwise Amount paid
1 2 3 4 5 6

 

Date and initials of the Registrar or Sub-Registrar No. and date of Challan, vide which credited into treasury Amount credited Date and initials of the Registrar or Sub-Registrar Remarks
7 8 9 10 11

 

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