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  6. Chapter 4 TPA, Mortgages Of Immovable Property And
  7. Section 85. TPA, Parties to suits for foreclosure, sale and redemption.
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Section 85. TPA, Parties to suits for foreclosure, sale and redemption.

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[Rep. by the Code of Civil Procedure, 1908 (5 of 1908), sec. 156 and Sch. V.]
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