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Limitation Act, 1963
Limitation Act, 1963 Part 5 – Miscellaneous
Section 28. Limitation Act - Amendment of Certain Acts. (Repealed)
Section 28. Limitation Act - Amendment of Certain Acts. (Repealed)
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Repealed by the Repealing and Amending Act, 1974 (56 of 1974), section 2 and First Schedule.]
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