NI Act, Section 104. Protest of foreign bills


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Negotiable Instruments Act 1881
Act Number Enactment Date Chapter Number
26 09.12.1881 9
Chapter Title Ministry Department
No noting and Protest Ministry of Finance Department of Financial Services

Foreign bills of exchange must be protested for dishonor when such protest is required by the law of the place where they are drawn.

Download our APP