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  6. Guidelines for diversion of forest land for non-forest purpose under the Forest(Conservation) Act, 1980- Creation of land bank of suitable non- Forest land and revenue forest land for creation of compensatory Afforestation-reg
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Guidelines for diversion of forest land for non-forest purpose under the Forest(Conservation) Act, 1980- Creation of land bank of suitable non- Forest land and revenue forest land for creation of compensatory Afforestation-reg

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CREATION OF LAND BANK OF SUITABLE NON- FOREST LAND AND REVENUE FOREST LAND FOR CREATION OF COMPENSATORY AFFORESTATION-REG
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