1. Home
  2. Bare Act
  3. Central Acts and Rules
  4. Armed Forces Laws
  5. Naval Forces (Miscellaneous Provisions) Act, 1950
Prev.

Naval Forces (Miscellaneous Provisions) Act, 1950

Year : 1950

NAVAL FORCES (MISCELLANEOUS PROVISIONS The Naval Forces (Miscellaneous Provisions) Act, 1950.-Rep. by the Navy Act, 1957 (62 of 1957), s.186 (w.e.f.1.1.1958)
Download our APP
 
 
About us Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs